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State Of Odisha vs Jugal Pradhan ....... Opposite ...
2026 Latest Caselaw 697 Ori

Citation : 2026 Latest Caselaw 697 Ori
Judgement Date : 27 January, 2026

[Cites 0, Cited by 0]

Orissa High Court

State Of Odisha vs Jugal Pradhan ....... Opposite ... on 27 January, 2026

Author: Sanjeeb K Panigrahi
Bench: Sanjeeb K Panigrahi
                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                     CRLLP No. 84 of 2013

                             State of Odisha                               ........    Petitioner(s)
                                                                          Mr. Udit Ranjan Jena, AGA
                                                          -Versus-

                             Jugal Pradhan                                ....... Opposite Party(s)
                                                                              Mr. D.P. Dhal, Adv.
                                      CORAM:
                                      DR. JUSTICE SANJEEB K PANIGRAHI
                                                      ORDER

27.01.2026 Order No.

04.

1. This matter is taken up through hybrid arrangement.

2. In this CRLLP, the Petitioner/State has challenged the judgment

dated 30.03.2013 passed by the learned Sessions Judge, Phulbani

in S.T. No.107 of 2012.

3. Heard.

4. Admit.

5. LCR be called for.

6. List this matter on 18th February, 2026 for final hearing.

( Dr. Sanjeeb K Panigrahi) Judge Murmu

 
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