Bata Krishna Swain & Ors vs State Of Odisha & Anr. ....... Opposite ...
2026 Latest Caselaw 674 Ori

Orissa High Court

Bata Krishna Swain & Ors vs State Of Odisha & Anr. ....... Opposite ... on 27 January, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                     CRLMC No. 654 of 2025

                             Bata Krishna Swain & Ors.                      ........  Petitioner(s)
                                                                      Mr. Brahmananda Tripathy, Adv.

                                                           -Versus-
                             State of Odisha & Anr.                        ....... Opposite Party(s)
                                                                           Mr. Amitabh Pradhan, ASC
                                        CORAM:
                                        DR. JUSTICE SANJEEB K PANIGRAHI
                                                      ORDER

27.01.2026 Order No.

09.

1. This matter is taken up through hybrid arrangement.

2. None appears for the Opposite Party No.2 at the time of call.

3. In the interest of justice, one week time is granted to the Opposite

Party No.2 to appear in the matter.

4. List this matter on 12th February, 2026.

5. In the meantime, learned counsel for the Petitioner to file a copy

of the judgment dated 28.03.2025 passed in MATA No.283 of

2023.

6. Interim order, if any, passed earlier shall continue till the next

date of listing of this matter.

( Dr. Sanjeeb K Panigrahi)

MurmuAuthentication