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Pradipta Kumar Samal vs Rajlaxmi Nayak .... Opposite Party(S)
2026 Latest Caselaw 673 Ori

Citation : 2026 Latest Caselaw 673 Ori
Judgement Date : 27 January, 2026

[Cites 0, Cited by 0]

Orissa High Court

Pradipta Kumar Samal vs Rajlaxmi Nayak .... Opposite Party(S) on 27 January, 2026

Author: Sanjeeb K Panigrahi
Bench: Sanjeeb K Panigrahi
                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 CONTC No.5987 of 2025

                                  Pradipta Kumar Samal         ....               Petitioner(s)
                                  & Anr.
                                                                  Mr. Trilochan Nanda, Adv.
                                                           -versus-
                                  Rajlaxmi Nayak             ....          Opposite Party(s)
                                                                    Mr. Sonak Mishra, Adv.

                                        CORAM:
                                        HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI
                    Order                                    ORDER
                    No.                                     27.01.2026

02. 1. This matter is taken up through hybrid arrangement.

2. This CONTC arises out of the judgment/order dated

25.09.2025 passed in W.P.(C) No.27617 of 2025.

3. Heard learned counsel for the Parties.

4. At the outset, learned counsel for the Opposite Party(s)/

Contemnor(s), on instruction, submits that the order from

which this CONTC arises, has already been complied with

in the meantime. The communication dated 09.01.2026

made to that effect by the Tahasildar, Raghunathpur

produced in Court today be kept on record.

5. In such view of the matter, this Court is of the view that

nothing survives in this CONTC to be adjudicated upon

by this Court any further.

Designation: Personal Assistant

Location: High Court of Orissa Date: 28-Jan-2026 16:51:32

6. This CONTC is, accordingly, disposed of being

dropped.

(Dr. Sanjeeb K Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 28-Jan-2026 16:51:32

 
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