State Of Odisha & Others vs Bansidhar Bariki
2026 Latest Caselaw 641 Ori

Orissa High Court

State Of Odisha & Others vs Bansidhar Bariki on 22 January, 2026

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  WA No. 589 of 2025

                          State of Odisha & Others                     ....             Appellants
                                                                          Represented by Adv.-
                                                                     Mr. Debaraj Mohanty, AGA
                                                          -Versus-
                          Bansidhar Bariki                             ....            Respondent
                                                                Represented by Adv._
                                                      Mr. Srinivas Mohanty, Advocate
                                                CORAM:
                              HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
                                                 AND
                               HON'BLE MR. JUSTICE SIBO SANKAR MISHRA

                                                          ORDER

     Order No.                                           22.01.2026
                                                       (Hybrid mode)
         03.                  1.     Heard learned Additional Government Advocate for the

appellants-State and learned counsel appearing for the respondent.

2. Hearing being concluded.

Judgment is reserved.

3. Learned counsels appearing for both the parties are allowed to file their written notes of argument on or before 3rd February, 2026.

(Manash Ranjan Pathak) Judge

(Sibo Sankar Mishra)

Narayan/Ranjeeta