Jayanta Kumar Panda vs State Of Odisha ..... Opposite Party
2026 Latest Caselaw 466 Ori

Orissa High Court

Jayanta Kumar Panda vs State Of Odisha ..... Opposite Party on 19 January, 2026

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            WP(C) No.365 of 2026
                        Jayanta Kumar Panda              .....      Petitioner
                                                                             Represented by Adv. -
                                                                             Mr. Prafulla Kumar
                                                                             Mohapatra

                                                           -versus-
                        State of Odisha                            .....            Opposite Party
                                                                             Represented by Adv. -
                                                                             Mr. U.C. Jena, ASC

                                              CORAM:
                         THE HON'BLE MR. JUSTICE ADITYA KUMAR MOHAPATRA
                                                          ORDER

19.01.2026 Order No.

01. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard.

3. It is contended by the counsel for the parties that the issue involved in the present petition is covered by the judgment of a Coordinate Bench of this Court in W.P.(C) No.17067 of 2023 & batch.

4. In the above circumstances, this writ petition is disposed off in terms of the judgment dated 12.01.2024 in W.P.(C) No.17067 of 2023 & batch and subject to the final outcome of W.A. No.197 of 2024 between State of Odisha v. Hemanta Kumar Chhotray.

(Aditya Kumar Mohapatra)

Debasis