Prakash Chandra Panigrahi vs State Of Odisha & Ors
2026 Latest Caselaw 41 Ori

Orissa High Court

Prakash Chandra Panigrahi vs State Of Odisha & Ors on 5 January, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         W.P.(C) No.14620 of 2019

                            Prakash Chandra Panigrahi              ....        Petitioner(s)
                                                                   Represented By Sr. Adv.
                                                                        Mr. Sidhartha Ray
                                                                     Along with associates
                                                      -versus-
                            State of Odisha & Ors.                ....
                                                                   Opposite Party(s)
                                                                  Represented By AGA
                                                                   Mr. Debasish Nayak
                                                  Mr. Dhirendra Kumar Mohapatra, Adv.

                                          CORAM:
                                          DR. JUSTICE SANJEEB K PANIGRAHI

                                                      ORDER

           Order                                     05.01.2026
           No.

13. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsels for the Parties.

3. Hearing is concluded. Judgment/ order is reserved.

4. Interim order, if any, passed earlier shall continue till

the pronouncement of the Judgment.

Signed by: SUMITRA NAYAK Judge

Sumitra Location: High Court of Orissa, Cuttack Date: 05-Jan-2026 18:48:05