Muralidhar Swain ` vs State Of Odisha & Ors .... Opposite ...
2026 Latest Caselaw 405 Ori

Orissa High Court

Muralidhar Swain ` vs State Of Odisha & Ors .... Opposite ... on 16 January, 2026

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                              W.P.(C). No. 34229 of 2025

                      Muralidhar Swain                 `....                       Petitioner
                                                                            Represented by
                                                                       Mr. B.Das, Advocate
                                                         -Versus -
                      State of Odisha & Ors              ....               Opposite Parties
                                                                           Represented by
                                                                     Mr. T.Kumar, ASC

                                       CORAM:
                                         JUSTICE SASHIKANTA MISHRA
                                                        ORDER_
       Order No.                                        16.01.2026
          01.                                W.P.(C). Nos. 34229,
                                             34253,36088,36089,36090,
                                             36091,36095,36097,36098,
                                             36217 and 36219 of 2025


                             1.

This matter is taken up through hybrid mode.

2. Mr. B.Das, learned counsel for the petitioner submits that his case is squarely covered by the ratio decided in the case of Chandra Prakash Rath vrs. State of Odisha and Others (W.P.(C). No. 31150 of 2025) decided by this Court.

3. Learned State counsel wants to examine the judgment and to assist the Court accordingly.

4. List these matters on 21.01.2026.

(Sashikanta Mishra) Judge

Deepak

Date: 16-Jan-2026 17:34:10 1|Page