Bidulata Swain vs Union Of India
2026 Latest Caselaw 40 Ori

Orissa High Court

Bidulata Swain vs Union Of India on 5 January, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          F.A.O. No.593 of 2023

                            Bidulata Swain                        ....         Appellant(s)
                                                                       Represented By Adv.
                                                                        Mr. Jatadhari Barik
                                                      -versus-
                            Union of India                       ....        Respondent (s)
                                                                       Represented By CGC
                                                                       Ms. Sulochana Patra



                                          CORAM:
                                          DR. JUSTICE SANJEEB K PANIGRAHI

                                                     ORDER

           Order                                    05.01.2026
           No.

03. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsels for the Parties.

3. Hearing is concluded. Judgment/ order is reserved.

4. Interim order, if any, passed earlier shall continue till

the pronouncement of the Judgment.

(Dr. Sanjeeb K Panigrahi)

Sumitra

Location: High Court of Orissa, Cuttack Date: 05-Jan-2026 18:48:04