Ranjan Kumar Kandi & vs Ankita Anadita .... Opposite Party(S)
2026 Latest Caselaw 294 Ori

Orissa High Court

Ranjan Kumar Kandi & vs Ankita Anadita .... Opposite Party(S) on 13 January, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                CONTC No.5880 of 2025
                                  Ranjan Kumar Kandi &      ....                Petitioner(s)
                                  Ors.
                                                               Mr. Pradosh Kumar Das, Adv.
                                                          -versus-
                                  Ankita Anadita            ....           Opposite Party(s)
                                                                    Mr. Sonak Mishra, Adv.

                                        CORAM:
                                        HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI

                     Order                                 ORDER
                     No.                                  13.01.2026

02. 1. This matter is taken up through hybrid arrangement.

2. This CONTC arises out of the judgment/order dated

12.08.2025 passed in W.P.(C) No.17531 of 2025.

3. Heard.

4. At the outset, learned counsel for the Opposite

Party(s)/Contemnor(s), on instruction, submits that the

order from which this CONTC arises, has already been

complied with in the meantime. He further contends that

pursuant to the order dated 12.08.2025 passed in the above

noted Writ Petition, the Tahasildar, Kakatpur has already

initiated necessary proceedings for eviction of the

unauthorized encroachers from the disputed property in

question.

Designation: Personal Assistant

Location: High Court of Orissa Date: 15-Jan-2026 10:58:20

5. In such view of the matter, this Court is of the view that

nothing survives in this CONTC to be adjudicated upon

by this Court any further.

6. This CONTC is, accordingly, disposed of being

dropped.

(Dr. Sanjeeb K Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 15-Jan-2026 10:58:20