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Dr.Manas Ranjan Senapati vs State Of Odisha ..... Opposite Party
2026 Latest Caselaw 167 Ori

Citation : 2026 Latest Caselaw 167 Ori
Judgement Date : 8 January, 2026

[Cites 0, Cited by 0]

Orissa High Court

Dr.Manas Ranjan Senapati vs State Of Odisha ..... Opposite Party on 8 January, 2026

Author: Aditya Kumar Mohapatra
Bench: Aditya Kumar Mohapatra
                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              CRLMC No.4397 of 2025
                             Dr.manas Ranjan Senapati     .....       Petitioner
                                                                                    Represented by Adv. -
                                                                                    Shibani Shankar
                                                                                    Pradhan

                                                                 -versus-
                             State Of Odisha                            .....             Opposite Party
                                                                                   Represented by Adv. -
                                                                                   M/s Ramdas Achary, S.
                                                                                   Das, S.s. Srichandan, P.
                                                                                   Agrawal, A. Kabi

                                                      CORAM:
                                       MR. JUSTICE ADITYA KUMAR MOHAPATRA

                                                                ORDER

08.01.2026

Order No.

03. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard learned counsel for the Petitioner as well as learned counsel for the Informant and learned counsel for the State.

3. Written notes of submission filed on behalf of the Petitioner as well as Opposite Party No.2-Informant is taken on record.

4. Hearing concluded.

5. Judgment reserved.

( A.K. Mohapatra) Judge

SisirKUMAR SETHI

Designation: Personal Assistant Reason: Authentication Location: ORISSA HIGH COURT Date: 12-Jan-2026 10:52:34

 
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