Dipali Das ..... Election vs Tankadhar Tripathy
2026 Latest Caselaw 130 Ori

Orissa High Court

Dipali Das ..... Election vs Tankadhar Tripathy on 7 January, 2026

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                            ELEPT No. 7 of 2024

               Dipali Das                                .....                  Election Petitioner
                                                                        Mr. B. Mishra Sr. Adv. with
                                                                             Mr. T.K. Biswal, Adv.
                                                         -Versus-
               Tankadhar Tripathy                        .....                        Respondent
                                                                              Mr. S. Mohanty Adv.
                                                                        Mr. G.K. Agarwal, Sr. Adv.
                                               CORAM:
                            THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA
                                                                  ORDER

07.01.2026

Order No. 1. This matter is taken up through hybrid mode.

34.

2. Hearing concluded. Judgment reserved.

3. Parties may file their note of submissions and memo of citations within ten days.

(Sashikanta Mishra) Judge

A.K. Rana

Location: HIGH COURT OF ORISSA, CUTTACK

Date: 08-Jan-2026 17:31:09