Ashok Chandra Panda vs Babu Singh
2026 Latest Caselaw 113 Ori

Orissa High Court

Ashok Chandra Panda vs Babu Singh on 7 January, 2026

     IN THE HIGH COURT OF ORISSA AT CUTTACK
                  ELPET No.18 of 2024
Ashok Chandra Panda         .....        Petitioner
                                              Represented by Adv. -
                                              M/s.Durga Prasad
                                              Nanda,Suryanshi
                                              Srivastava, Mr.
                                              G.K.Agarwal, sr. Advocate

                               -versus-
Babu Singh                           .....                 Respondent
                                               Represented by Adv. - Mr.
                                               Bidyadhar Mishra, Sr.
                                               Advocate

                                               M/s T.K.Biswal,
                                               P.Bharadwaj, R.R.Panda,
                                               B.S.Panigrahi

                     CORAM:
       MR. JUSTICE ANANDA CHANDRA BEHERA

                             ORDER

07.01.2026

(Arising out of ELPET No.18 of 2024) Order No.

37. 1. This matter is taken up through hybrid mode.

2. The learned counsels of both the sides are present.

3. The learned counsel for the respondent filed written note of submissions after serving copy thereof on the learned counsel for the election petitioner.

4. The learned counsel for the election petitioner has already been filed written note of submission.

5. Heard from the learned counsels of both the sides.

Hearing is concluded and judgment is reserved.

( ANANDA CHANDRA BEHERA) Judge

38. 1. This election petition be listed for necessary orders on the basis of the orders passed in the I.A No.8 of 2025.

( ANANDA CHANDRA BEHERA) Judge

Jagabandhu

Designation: Personal Assistant