Kishore Kumar Nayak ..... Election vs Byomkesh Ray And Others
2026 Latest Caselaw 112 Ori

Orissa High Court

Kishore Kumar Nayak ..... Election vs Byomkesh Ray And Others on 7 January, 2026

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                              ELEPT No. 8 of 2024

                 Kishore Kumar Nayak                         .....                  Election Petitioner

                                                                                   Mr. N.K. Sahu, Adv.
                                                            -Versus-
                 Byomkesh Ray and others                    .....                         Respondents

                                                                           Mr U.K. Samal, Adv. for R-1

                                                                        Mr. B. Mishra, Sr. Adv. with Mr.
                                                                               T.K. Biswal, Adv. for R-2
                                                                                  Mr. S.C. Das, Adv. for
                                                 CORAM:
                              THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA
                                                                      ORDER

07.01.2026

Order No. 1. This matter is taken up through hybrid mode.

2. Hearing concluded. Judgment reserved.

3. Parties may file their note of submissions and memo of citations within ten days.

(Sashikanta Mishra) Judge

A.K. Rana

Location: HIGH COURT OF ORISSA, CUTTACK

Date: 08-Jan-2026 17:31:09