Nari @ Nrusingha Khilar & Others vs State Of Orissa & Others .... Opp. ...
2026 Latest Caselaw 874 Ori

Orissa High Court

Nari @ Nrusingha Khilar & Others vs State Of Orissa & Others .... Opp. ... on 2 February, 2026

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                         CRLMC No. 1777 of 2011
                                      Nari @ Nrusingha Khilar & Others             ....      Petitioners
                                                            Mr. Bidyadhar Manasingh, Advocate
                                                              -versus-
                                    State of Orissa & Others                  ....     Opp. Parties
                                                                       Mr. Sarathi Jyoti Mohanty,
                                                                    Additional Standing Counsel
                                    CORAM:
                                              HON'BLE MISS JUSTICE SAVITRI RATHO
                                                          ORDER

           Order No.                                     02.02.2026
                                                        (Through hybrid Mode)

               20.               1.          As per order dated 19.06.2025, requisites by Registered

Post / Speed Post with AD was to be filed within three working days.

2. Office note indicates that the requisites have not been filed.

3. Mr. Bidyadhar Manasingh, learned counsel for the Petitioner submits that he has filed fresh requisites for issue of notice to the Opposite Party No. 2 by Speed Post with AD today.

4. Office to proceed.

5. List this case on 16.03.2026 along with postal tracking report.

6. In the meanwhile, Registry shall call for a report from the learned Court below regarding status of the case.

                                                                              (Savitri Ratho)

Digitally Signed                   Sukanta

Signed by: SUKANTA KUMAR BEHERA Designation: Senior Stenographer Reason: Authentication

Location: Orissa High Court, Cuttack Date: 02-Feb-2026 19:18:19