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Santosh Kumar Beura vs State Of Orissa & Others .... Opp. ...
2026 Latest Caselaw 873 Ori

Citation : 2026 Latest Caselaw 873 Ori
Judgement Date : 2 February, 2026

[Cites 0, Cited by 0]

Orissa High Court

Santosh Kumar Beura vs State Of Orissa & Others .... Opp. ... on 2 February, 2026

                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 CRLMC No. 1565 of 2012
                 Santosh Kumar Beura                       ....      Petitioners
                                                Ms. Rasmita Singh, Advocate
                             on behalf of Mr. Gyanendra Ch. Swain, Advocate

                                            -versus-
                 State of Orissa & Others                  ....     Opp. Parties

                                                   Mr. Sarathi Jyoti Mohanty,
                                                  Additional Standing Counsel
             CORAM:
                  HON'BLE MISS JUSTICE SAVITRI RATHO
                           ORDER
Order No.                 02.02.2026
                                (Through hybrid Mode)

  03.       1.       By order dated 18.07.2012, notice had been issued to

Opposite Parties No. 2 and 3 by registered post with A.D.

2. An extra copy of the petition had been directed to serve on learned counsel Additional Government Advocate.

3. Mr. Sarathi Jyoti Mohanty, learned Additional Standing Counsel submits that since copy of the petition is available in the Office of the learned Advocate General, extra copy need not be served.

4. As neither AD nor unserved notice returned from Opposite Parties No. 2 and 3 and no counsel appears on their behalf, learned counsel for the Petitioner is directed to file fresh requisites by Speed Post with A.D. along with correct address of the Opposite Party Nos. 2 and 3 by 05.02.2026.

5. If requisites are filed as undertaken, notice shall be issued to the Opposite Parties No. 2 and 3, making it returnable within four weeks.

6. List this case on 16.03.2026.

7. If fresh requisites along with correct address of the Opposite Parties No. 2 and 3 are not filed by 05.02.2026, the matter shall be dismissed without further reference to the Bench.

(Savitri Ratho) Judge Sukanta

Signed by: SUKANTA KUMAR BEHERA Designation: Senior Stenographer Reason: Authentication

Location: Orissa High Court, Cuttack Date: 02-Feb-2026 19:18:19

 
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