Rabinarayan Sahoo @ vs State Of Orissa .... Opposite Party(S)
2026 Latest Caselaw 872 Ori

Orissa High Court

Rabinarayan Sahoo @ vs State Of Orissa .... Opposite Party(S) on 2 February, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    CRLMC No.337 of 2026

                                  Rabinarayan Sahoo @          ....                 Petitioner(s)
                                  Rabinarayan Sahu
                                                                   Mr. Rohit Ranjan Ray, Adv.
                                                            -versus-
                                  State of Orissa             ....           Opposite Party(s)
                                                                        Mr. Sangram Dash, SC
                                                                for the Department of Vigilance



                                         CORAM:
                                         HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI

                      Order                                   ORDER
                      No.                                    02.02.2026

01. 1. This matter is taken up through hybrid arrangement.

2. Heard.

3. Learned Special Judge (Vigilance), Cuttack is directed to

explain as to why the case vide T.R. No.103 of 2007 has

been pending since last seventeen years. Learned Special

Judge (Vigilance), Cuttack is also directed to file the status

of the case before the next date of listing of this matter.

4. List this matter on 10th February, 2026.

5. Registry is directed to communicate a copy of this order

to the learned Special Judge (Vigilance), Cuttack forthwith.

Digitally Signed (Dr. Sanjeeb K Panigrahi)

Designation: Personal Assistant Judge Reason: Authentication Ayaskanta Location: High Court of Orissa Date: 02-Feb-2026 18:41:08