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Bamadev Sasmal vs Premalata Sasmal@Baral & Ors. ..... ...
2026 Latest Caselaw 861 Ori

Citation : 2026 Latest Caselaw 861 Ori
Judgement Date : 2 February, 2026

[Cites 0, Cited by 0]

Orissa High Court

Bamadev Sasmal vs Premalata Sasmal@Baral & Ors. ..... ... on 2 February, 2026

Author: Aditya Kumar Mohapatra
Bench: Aditya Kumar Mohapatra
                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             CMP No.178 of 2026
                             Bamadev Sasmal              .....       Petitioner
                                                                             Represented by Adv. -
                                                                             Soumya Ranjan Das

                                                      -versus-
                             Premalata Sasmal@Baral & Ors.     .....              Opposite Parties
                                                                              Represented by Adv. -

                                                   CORAM:
                                     THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                                 MOHAPATRA

                                                               ORDER
           Order No.                                          02.02.2026
                  01.           1.    This matter is taken up through Hybrid Arrangement (Virtual
                                /Physical Mode).

2. Heard learned counsel for the Petitioner.

3. Issue notice to the Opposite Parties by Speed Post with A.D. by fixing a short returnable date. Requisites be filed within three working days.

4. List this matter in the week commencing 16th March, 2026.

5. As an interim measure it is directed that on an application being filed by the Petitioner seeking adjournment, the learned trial court shall do well to adjourn the matter for a period of eight weeks.

( A.K. Mohapatra) Judge Rubi

Signed by: RUBI BEHERA Page 1 of 1.

 
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