Bhajaman Barik vs Sanjay Kumar Singh
2026 Latest Caselaw 1645 Ori

Orissa High Court

Bhajaman Barik vs Sanjay Kumar Singh on 20 February, 2026

Author: R.K. Pattanaik

Bench: R.K. Pattanaik

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                               CONTC No.6013 of 2025
            Bhajaman Barik                        ....             Petitioner
                                               Mr. D.K. Pattnaik, Advocate
                                       -Versus-
            Sanjay Kumar Singh, I.A.S.,           ....              Opposite
            Principal Secretary to Govt.                  Party/Contemnor
            Works Department, Govt. of
            Odisha
                                                       Mr. S.K. Lenka, ASC

                     CORAM:
                     MR. JUSTICE R.K. PATTANAIK
                                      ORDER

20.02.2026

I.A. No.105 of 2026 Order No.

02. 1. Heard learned counsel for the respective parties.

2. Instant I.A. is filed for correction of the Court's order dated 6th February, 2026 in CONTC No.6013 of 2025.

3. The name of the petitioner is wrongly mentioned in the cause title of the order dated 6th February, 2026 in CONTC No.6013 of 2025, hence, it is directed to be corrected as 'Bhajaman Barik' in place of 'Durga Prasad Pattajoshi'.

4. Office to carry out the above order.

5. I.A. is disposed of accordingly with the modification of the Court's order dated 6th February, 2026 to the above extent.

6. Issue urgent certified copy as per rules.

(R.K. Pattanaik) Judge Alok