Dharani Pradhan & Another vs State Of Odisha & Others
2026 Latest Caselaw 1454 Ori

Orissa High Court

Dharani Pradhan & Another vs State Of Odisha & Others on 17 February, 2026

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             CRLA No. 275 of 2003

               Dharani Pradhan & another                              ....         Appellants
                                                                             Represented by
                                                                   Mr. P.C. Mishra, Advocate
                                                       -Versus-
               State of Odisha & Others                                ....      Respondents
                                                                             Represented by
                                                                  Addl. Government Advocate


                                          CORAM:
                         HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
                                            AND
                          HON'BLE MR. JUSTICE SASHIKANTA MISHRA

                                                         ORDER

17.02.2026 (Hybrid Mode)

Order No. 1. None appears for the appellants at the time of call.

13.

2. Registry is directed to inform Mr. P.C. Mishra and Mr. T. Barik, Advocates for the appellants.

3. Let the matter shall be taken up for hearing on Thursday (19.02.2026).

(Manash Ranjan Pathak) Judge

(Sashikanta Mishra) Judge A.K. Rana

Location: HIGH COURT OF ORISSA, CUTTACK

Date: 18-Feb-2026 11:10:53