Laxmidhara Behera vs Sri Sanjeeb Kumar Pal
2026 Latest Caselaw 1225 Ori

Orissa High Court

Laxmidhara Behera vs Sri Sanjeeb Kumar Pal on 10 February, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                   CONTC No.6139 of 2025

                                    Laxmidhara Behera             ....               Petitioner(s)
                                                                       Mr. Satyabrata Dash, Adv.

                                                           -versus-
                                    Sri Sanjeeb Kumar Pal,   ....         Opposite Party(s)
                                    Branch Manager, S.B.I,
                                    Srirampur Branch,
                                    Balasore
                                                           Mr. Manoj Kumar Mohapatra, Adv.

                                           CORAM:
                                           HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI

                            Order                              ORDER
                            No.                               10.02.2026

02. 1. This matter is taken up through hybrid arrangement.

2. Heard.

3. Learned counsel for the Petitioner is directed to serve an

extra copy of the brief on Mr. Manoj Kumar Mohapatra,

learned counsel for the Opposite Party/Contemnor within

three working days hence. He is directed to take

instruction in this matter.

4. List this matters on 17th February, 2026.

Location: High Court of Orissa

(Dr. Sanjeeb K Panigrahi) Judge Ayaskanta