Debasis Sahoo vs State Of Odisha And Others ..... ...
2026 Latest Caselaw 1048 Ori

Orissa High Court

Debasis Sahoo vs State Of Odisha And Others ..... ... on 5 February, 2026

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               WP(C) No.37199 of 2025

                           Debasis Sahoo                           .....               Petitioner
                                                                           Represented by Adv. -
                                                                           Mr. Shashi Bhusan Jena

                                                           -versus-
                           State of Odisha and others              .....        Opposite Parties
                                                                           Represented by Adv. -

                                                                           Smt. Sasmita Nayak,
                                                                           ASC

                                                 CORAM:
                            THE HON'BLE MR. JUSTICE ADITYA KUMAR MOHAPATRA

                                                          ORDER

05.02.2026 Order No.

03. 1. This matter is taken up through Hybrid mode.

2. As prayed for by the learned counsel for the State, he is granted a week time, as a last chance, to obtain instruction in the matter.

3. List this case in the week commencing 16th February, 2026.

4. Interim order passed earlier shall continue till the next date.

(Aditya Kumar Mohapatra )

Debasis/Suchitra