Ratikanta Rout vs The Joint Director
2026 Latest Caselaw 3691 Ori

Orissa High Court

Ratikanta Rout vs The Joint Director on 21 April, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                              IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                           CRLMC No.722 of 2026

                                           Ratikanta Rout                ....                Petitioner(s)

                                                                          Mr. Yasobanta Das, Sr. Adv.
                                                                         Mr. Satya Ranjan Mulia, Adv.
                                                                    -versus-
                                           The Joint Director,
                                           Enforcement Directorate,
                                           Bhubaneswar Zonal
                                           Office, Bhubaneswar           ....         Opposite Party(s)

                                                             Mr. Rajat Kumar Panda, Retainer Counsel,
                                                                              Enforcement Directorate

                                                 CORAM:
                                                 HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI

                                                                       ORDER

Order No. 21.04.2026

1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for both the parties.

3. Hearing is concluded. Judgment/order is reserved.

(Dr. Sanjeeb K Panigrahi)

Judge

Designation: Senior Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 22-Apr-2026 17:30:19

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