Suresh Kumar Jain vs State Of Odisha & Ors. ....... Opposite ...
2026 Latest Caselaw 3627 Ori

Orissa High Court

Suresh Kumar Jain vs State Of Odisha & Ors. ....... Opposite ... on 20 April, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                    W.P.(C) No. 17722 of 2025
                             Suresh Kumar Jain                            ........    Petitioner(s)
                                                                    Mr. Sabyasachi Mohapatra, Adv.

                                                          -Versus-
                             State of Odisha & Ors.                        ....... Opposite Party(s)
                                                                            Mr. Debasish Nayak, AGA
                                                                           Mr. D. Mohapatra, Sr. Adv.
                                                                         along with associate for O.P.2
                                                                      Mr. Sameer Ku. Mishra, Sr. Adv.
                                                                       Along with associate for O.P.13
                                                                             Mr. S.P. Mishra, Sr. Adv.
                                                                       along with associate for O.P.16

                                      CORAM:
                                      DR. JUSTICE SANJEEB K PANIGRAHI
                                                      ORDER

20.04.2026 Order No.

05.

1. This matter is taken up through hybrid arrangement.

2. Learned counsel for the Opposite Parties seeks two weeks time to

file counter affidavit.

3. List this matter on 14th May, 2026.

( Dr. Sanjeeb K Panigrahi) Judge

Signed