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Deba Majhi And Others vs State Of Odisha
2026 Latest Caselaw 3386 Ori

Citation : 2026 Latest Caselaw 3386 Ori
Judgement Date : 10 April, 2026

[Cites 0, Cited by 0]

Orissa High Court

Deba Majhi And Others vs State Of Odisha on 10 April, 2026

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         CRLA No.47 of 2020
                           Deba Majhi and others         ....  Appellants/
                                                              Petitioners
                                                                     Represented By Adv.-
                                                      Mr. Himanshu Bhusan Dash, Advocate
                                                                 (for appellant Nos.1 to 7)
                                                               Mr. Kirtan Badhei, Advocate
                                                                        (for appellant No.8)
                                                         -versus-

                           State of Odisha                           ....      Respondent/
                                                                               Opp. Party
                                                                        Represented By Adv.-
                                                                    Miss Suvalaxmi Devi, ASC
                                           CORAM:
                       THE HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
                                            AND
                        THE HON'BLE MR. JUSTICE SIBO SANKAR MISHRA
                                                          ORDER

10.04.2026 (Hybrid mode) Order No. I.A. No.83 of 2020 & I.A. No.258 of 2025

28. 1. I.A. No.83 of 2020 has been filed for bail of appellant Nos. 1 to 7 and I.A. No.258 of 2025 has been filed for bail of appellant No.8.

2. List this matter after the ensuing Summer Vacation on a date to be fixed by the Registry.

(Manash Ranjan Pathak), Judge

Signed by: RABINDRA KUMAR MISHRA Judge Rabindra Designation: Personal Assistant Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 10-Apr-2026 17:10:43

 
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