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Santanu Kumar Padhi vs Deoranjan Kumar Singh
2026 Latest Caselaw 3377 Ori

Citation : 2026 Latest Caselaw 3377 Ori
Judgement Date : 10 April, 2026

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Orissa High Court

Santanu Kumar Padhi vs Deoranjan Kumar Singh on 10 April, 2026

Author: Aditya Kumar Mohapatra
Bench: Aditya Kumar Mohapatra
                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           CONTC No.1835 of 2026

                        Santanu Kumar Padhi                  .....                    Petitioner
                                                                     Represented by Adv. -
                                                                     Mr. Indramani Sahoo
                                                       -versus-

                        Deoranjan Kumar Singh, ASC,          .....             Opposite Party/
                        Additional Chief Secretary,                               Contemnor
                        Department of Steel & Mines,
                        Odisha, Bhubaneswar.
                                                                     Represented by Adv. -
                                                                     Mr. U.C. Jena, ASC

                                              CORAM:
                         THE HON'BLE MR. JUSTICE ADITYA KUMAR MOHAPATRA
                                               ORDER

10.04.2026 Order No.

01. 1. This matter is taken up through Hybrid mode.

2. Heard the learned counsel for the Petitioner.

3. An extra copy of the contempt petition be served on the learned counsel for the Contemnor within three working days hence, who shall obtain instruction in the matter by the next date.

4. List this matter on 15th May, 2026.

(Aditya Kumar Mohapatra) Judge Debasis

 
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