Guli Behera vs Smt. Anu Garga (Ias)
2026 Latest Caselaw 3330 Ori

Citation : 2026 Latest Caselaw 3330 Ori
Judgement Date : 9 April, 2026

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Orissa High Court

Guli Behera vs Smt. Anu Garga (Ias) on 9 April, 2026

Author: B. P. Routray

Bench: B. P. Routray

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                          CONTC No.5717 of 2024

                                 Guli Behera                             ....           Petitioner
                                                                         Mr. B. Barik, Advocate
                                                           -versus-
                                 Smt. Anu Garga (IAS), Additional         ....   Opposite Parties
                                 Chief Secretary to Government, Water
                                 Resources Department, Bhubaneswar
                                 and others
                                                                         Mr. U.R. Jena, A.G.A.

                                            CORAM:
                                            JUSTICE B. P. ROUTRAY
                                            JUSTICE SANJAY KUMAR MISHRA

                                                             ORDER

09.04.2026 Order No.

04. 1. Heard Mr. B. Barik, learned counsel for the Petitioner and Mr. U.R. Jena, learned Additional Government Advocate for State-Opposite Parties.

2. The show-cause affidavit filed by the Superintending Engineer, Rengali Right Canal Division No.1, Khuntuni, Dist.- Dhenkanal (Opposite Party No.4) reveals that the instruction has been sought for from the Government in Water Resources Department under Annexure-A/4, with regard to implementing the order of this Court.

3. Accordingly, the Secretary to Government, Water Resources Department, Bhubaneswar is directed to file an affidavit stating the response taken at the Government level pursuant to letter at Annexure-A/4 series.

Location: High Court of Orissa, Cuttack Date: 09-Apr-2026 16:40:43

4. List this matter on 14th May 2026.

(B.P. Routray) Judge

(S.K. Mishra) Judge

B.K. Barik/Monalisa

Signed by: BASANTA KUMAR BARIK Reason: Authentication Location: High Court of Orissa, Cuttack Date: 09-Apr-2026 16:40:43