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Satyaranjan Lenka & Others vs State Of Odisha .... Opposite Party
2026 Latest Caselaw 3274 Ori

Citation : 2026 Latest Caselaw 3274 Ori
Judgement Date : 8 April, 2026

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Orissa High Court

Satyaranjan Lenka & Others vs State Of Odisha .... Opposite Party on 8 April, 2026

Author: R.K. Pattanaik
Bench: R.K. Pattanaik
                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   ABLAPL No.2963 of 2026
                            Satyaranjan Lenka & others                     ....             Petitioners
                                                                           Mr. N. Lenka, Advocate
                                                              -Versus-
                            State of Odisha                                ....         Opposite Party
                                                                           Mr. S. K. Lenka, ASC
                                                                      Mr. B. K. Mishra, Advocate
                                                                                  (for Informant)
                                           CORAM:
                                           MR. JUSTICE R.K. PATTANAIK
                                                             ORDER

08.04.2026

Order No.

03. 1. This Court by order dated 30th March, 2026 directed the petitioners to serve copies of the medical papers on the other side as the same are filed by them and at Flag-C but still not complied with. A copy of each is requested to be served on the State and learned counsel for the informant by tomorrow i.e. 9th April, 2026 for their response to the same.

2. List on 15th April, 2026 for final order.

(R.K. Pattanaik) Judge Sumitra

Location: High Court of Orissa, Cuttack

 
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