M/S Sai Construction vs M/S Prusty Enterprises
2026 Latest Caselaw 3259 Ori

Citation : 2026 Latest Caselaw 3259 Ori
Judgement Date : 8 April, 2026

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Orissa High Court

M/S Sai Construction vs M/S Prusty Enterprises on 8 April, 2026

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                         CRLMC No.3635 of 2024

                                    M/s Sai Construction,
                                    Sambalpur                        ....                    Petitioner(s)

                                                                    Mr. Prasanta Kumar Satapathy, Adv.
                                                                  -versus-
                                    M/s Prusty Enterprises,
                                    Sambalpur                        ....              Opposite Party(s)

                                                                      Mr. Prashanta Kumar Nayak, Adv.

                                              CORAM:
                                              HON'BLE DR. JUSTICE SANJEEB K PANIGRAHI
                                                             ORDER

08.04.2026 Order No. CRLMC No.3786 of 2024 & CRLMC 3787 of 2024

04.

1. These matters are taken up through hybrid arrangement.

2. On the request of the learned counsel for the Petitioner, list these

matters on 13th April, 2026.

3. Interim order, if any, passed earlier shall continue till the next date

of listing of these matters.

Designation: Senior Stenographer

( Dr. Sanjeeb K Panigrahi) Judge

Sipun