Prakash Kumar Kar vs Pusparani Mishra .... Opposite Party
2026 Latest Caselaw 3157 Ori

Orissa High Court

Prakash Kumar Kar vs Pusparani Mishra .... Opposite Party on 6 April, 2026

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                   CRLMP No. 397 of 2026
             Prakash Kumar Kar                         ....           Petitioner

                                               Mr. G.N. Mishra, Advocate
                            with Ms. Pragyan Paramita Mohanty, Advocate
                                      -versus-
             Pusparani Mishra                  ....        Opposite Party

                                                Mr. Ashutosh Mishra, Advocate

            CORAM:
              THE HON'BLE MISS JUSTICE SAVITRI RATHO
                                           ORDER

06.04.2026 Order No.

01. (Through hybrid mode)

1. This CRLMP has been filed challenging the order dated

21.02.2026 passed by the learned Judge, Family Court, Puri in I.A.

No.40 of 2025, arising out of C.R.P. No.115 of 2025 directing the

Petitioner to pay interim maintenance amount of Rs.25,000/- per

month to the Opposite Party from the date of application i.e.

25.10.2025 till disposal of the case and Rs.15,000/- towards

litigation expenses.

2. Mr. Ashutosh Mishra, learned counsel submits that he has

instructions to appear on behalf of the sole Opposite Party and shall

file Vakalatnama in course of the day. He also submits that the

Opposite Party has filed CRLMP No.364 of 2026 for enhancement

of the interim maintenance amount and the case has been adjourned

to 08.04.2026. He undertakes to serve a copy of the CRLMP No.364

of 2026 on Mr. G.N. Mishra, learned counsel for the Petitioner in

course of the day. Mr. G.N.Mishra, learned counsel for the Petitioner

also undertakes to serve a copy of this CRLMP on Mr. Ashutosh

Mishra, learned counsel, who has instructions to appear on behalf of

the Opposite Party, in course of the day.

3. List this case on 08.04.2026 along with CRLMP No.364 of

2026.

(Savitri Ratho) Judge RKS