M. Jagadishwar Rao @ Chintu & vs State Of Odisha ... Opposite
2026 Latest Caselaw 3118 Ori

Orissa High Court

M. Jagadishwar Rao @ Chintu & vs State Of Odisha ... Opposite on 6 April, 2026

Author: G. Satapathy

Bench: G. Satapathy

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 M. Jagadishwar Rao @ Chintu &             ...        Petitioners
                                 another
                                 (In BLAPL No.555 of 2026)
                                 Dhiraj Gardia and others
                                 (In BLAPL No.588 of 2026)
                                 Samir Suna @ Monu
                                 (In BLAPL No. 2344 of 2026)
                                 Subham Prasad
                                 (In BLAPL No. 2700 of 2026)

                                                                     Mr. D.J. Sahoo, Advocate
                                                           (in BLAPL Nos.555 & 2344 of 2026)
                                                                   Mr. B.K. Ragada, Advocate
                                                           (in BLAPL Nos.588 & 2700 of 2026)
                                                            -versus-
                                 State of Odisha                           ...          Opposite
                                                                                          Party
                                                                        Mr. M.R. Patra, Addl. PP

                                             CORAM: JUSTICE G. SATAPATHY
                                               ORDER(ORAL) :

06.04.2026 Order No.

02. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. On the prayer of the learned counsel for the parties, list this matter in the week commencing from 20th April, 2026.

(G. Satapathy) Judge

S.Sasmal

Location: High Court of Orissa

Date: 07-Apr-2026 10:58:22