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Hulei Doman Soren @ Majhi And Others vs Additional Chief Secretary
2025 Latest Caselaw 8571 Ori

Citation : 2025 Latest Caselaw 8571 Ori
Judgement Date : 22 September, 2025

Orissa High Court

Hulei Doman Soren @ Majhi And Others vs Additional Chief Secretary on 22 September, 2025

Bench: K.R. Mohapatra, Savitri Ratho
                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       W.P.(C). NO. 17038 OF 2025
                     Hulei Doman Soren @ Majhi and Others           ....       Petitioners
                                                      Mr. Sitanshu Kumar Dey, Advocate
                                                -versus-
                     Additional Chief Secretary, Water              ....     Opp. Parties
                     Resources Department and Others
                                                                   Mr. S.N. Biswal, ASC
                          CORAM:
                                        JUSTICE K.R. MOHAPATRA
                                        JUSTICE SAVITRI RATHO
                                                ORDER
    Order No.                                  22.09.2025

      05.          1.       This matter is taken up through hybrid mode.

2. Mr. S.N. Biswal, learned Additional Standing Counsel on instruction submits that neither any appeal was filed under Section 54 of the Land Acquisition Act, 1894 (for brevity, 'the Act, 1894') against the judgment passed in L.A. Reference Case No. 53 of 2016 passed by the learned Senior Civil Judge, Rairangpur, Mayurbhanj nor any SLP is pending before the Hon'ble Supreme Court against the said judgment. However, SLPs against the judgment passed by this Court in appeal under Section 54 of the Act, 1894 under the same land acquisition notification are pending before Hon'ble Supreme Court. Hence, he prays for an adjournment to take definite instruction as to whether there is any legal impediment for releasing the amount directed to be paid in terms of L.A. Reference Case No. 53 of 2016 in favour of the Petitioners.

3. Put up on 24th October, 2025.

(K.R. Mohapatra)

Signed by: PUSPANJALI MOHAPATRA Designation: Personal Assistant Reason: Authentication Location: Orissa High Court Date: 22-Sep-2025 19:15:09 (Savitri Ratho) puspa Judge

 
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