Smaranika Ray vs Dattatraya Bhausaheb Sindhe .... Opp. ...
2025 Latest Caselaw 8463 Ori

Orissa High Court

Smaranika Ray vs Dattatraya Bhausaheb Sindhe .... Opp. ... on 19 September, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           CONTC No. 2998 of 2025
                        Smaranika Ray                            ....                   Petitioner
                                                                               Represented by
                                                                        Mr. S. Rath, Advocate

                                                            -Versus -
                        Dattatraya Bhausaheb Sindhe               ....                Opp. Parties
                        Collector-cum-CEO,           Zilla
                        Parishad, Cuttack and Others
                                                                                Represented by
                                                                            Mr. S. Behera, AGA


                                        CORAM:
                                          JUSTICE SASHIKANTA MISHRA
                                                        ORDER_
                                                        19.09.2025
  Order No.
                            1.

This matter is taken up through hybrid mode.

3.

2. Mr. S. Behera, learned AGA submits that the judgment of this Court has been challenged in Writ Appeal filed yesterday. He requests for some time to obtain appropriate order from the division Bench.

3. This Court however observes that even pendency of Writ Appeal should not prevent the authorities from implementing the order of this Court provisionally subject to final result of the Writ Appeal as long as no order of stay is in operation.

4. List this matter on 17th October, 2025 for filing of show cause affidavit in this regard.

5. Free copy of this order be supplied to the State Counsel for compliance.

Signed by: BHIGAL CHANDRA TUDU (Sashikanta Mishra)

Location: Orissa High Court, Cuttack B.C. Tudu Date: 19-Sep-2025 19:18:15 Judge