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Maheswar Sahu And Others vs The State
2025 Latest Caselaw 8443 Ori

Citation : 2025 Latest Caselaw 8443 Ori
Judgement Date : 18 September, 2025

Orissa High Court

Maheswar Sahu And Others vs The State on 18 September, 2025

                                                         .

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              CRA No. 167 of 1995
                       Maheswar Sahu and others                   ....               Appellant(s)
                                                             Ms. Mina Kumari Das, Amicus Curiae

                                                             -versus-

                       The State                                     ....              Respondent(s)

Mr. S.J. Mohanty, ASC

CORAM:

JUSTICE SIBO SANKAR MISHRA Order No. ORDER 18.09.2025 ,

26. 1. Heard Ms. Mina Kumari Das, learned Amicus Curiae for the appellants and Mr. S.J. Mohanty, learned Addl. Standing Counsel for the State.

2. Hearing is closed and the judgment is reserved.

(S.S. Mishra) Judge

Ashok

Signed by: ASHOK KUMAR JAGADEB MOHAPATRA

Location: High Court of Orissa Date: 19-Sep-2025 18:25:00

 
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