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Arnaya Kumar Sahoo vs Arpita Sahoo .... Opposite Party
2025 Latest Caselaw 8421 Ori

Citation : 2025 Latest Caselaw 8421 Ori
Judgement Date : 18 September, 2025

Orissa High Court

Arnaya Kumar Sahoo vs Arpita Sahoo .... Opposite Party on 18 September, 2025

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                            RPFAM No.164 of 2025

                 Arnaya Kumar Sahoo                   ....             Petitioner

                                              Mr. B.B. Agasthi, Proxy Counsel


                                           -versus-
                 Arpita Sahoo                         ....        Opposite Party


                                                           Mr. B. Rout, Advocate

                   CORAM: JUSTICE SANJAY KUMAR MISHRA

                                       ORDER

18.09.2025 Order No.

03. This matter is taken up through hybrid mode.

2. Mr. B.B. Agasthi, learned Proxy Counsel prays for an adjournment on the ground of ailment of his senior Mr. S.K. Nayak, learned Counsel for the Petitioner.

3. Mr. Rout, learned Counsel for Opposite Party vehemently opposes to such prayer for adjournment and submits, the Opposite Party is the minor daughter of the Petitioner. The Petitioner is intentionally dragging the litigation to debar her from her legitimate dues, as ordered by the learned Court below. He further submits, though there was a direction to the learned Counsel for the Petitioner on 01.09.2025 to make necessary calculation regarding the arrear dues payable to the Opposite Party, such calculation sheet has not been filed before this Court. He further submits, in terms of the impugned judgment dated 16.04.2025, the arrear dues would be around Rs.3,96,000/- (Rupees three lakhs & ninety six thousands).

4. However, in view of the ground on which the prayer for adjournment has been sought for, the matter stands adjourned, to be listed in the week commencing from 6th October, 2025.

5. It is made clear that no further adjournment will be granted in the adjourned date.

(S. K. MISHRA) JUDGE Prasant

Signed by: PRASANT KUMAR PRADHAN

Date: 19-Sep-2025 18:52:07

 
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