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Ratnakar Rana vs Sasmita Rana And Another .... Opposite ...
2025 Latest Caselaw 8405 Ori

Citation : 2025 Latest Caselaw 8405 Ori
Judgement Date : 18 September, 2025

Orissa High Court

Ratnakar Rana vs Sasmita Rana And Another .... Opposite ... on 18 September, 2025

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                             RPFAM No.79 of 2025

                 Ratnakar Rana                        ....           Petitioner

                                           Mr. Manoranjan Padhi, Advocate

                                           -versus-
                 Sasmita Rana and another             .... Opposite Parties



                  CORAM: JUSTICE SANJAY KUMAR MISHRA
                                        ORDER

18.09.2025 RPFAM No.79 of 2025 & I.A. No.118 of 2025 Order No.

02. This matter is taken up through hybrid mode.

2. In view of the office note, notices on the Opposite Parties are held to be sufficient.

3. Though the date of appearance was fixed to 10.09.2025, the Opposite Parties go unrepresented when the matter is called.

4. However, to give further opportunity to the Opposite Parties, the matter stands adjourned, to be listed in the week commencing from 20th October, 2025.

5. As an interim measure, operation of the impugned judgment dated 07.01.2025 passed by the learned Judge, Family Court, Jajpur in Cr. P. No.116 of 2023 shall remain stayed till the next date, subject to the Petitioner-husband paying Rs.20,000/-(rupees twenty thousand) only to the Opposite Party No.1-wife within three weeks' hence in shape of demand draft, so also acting in terms of impugned judgment dated 07.01.2025 in Cr. P. No.116 of 2023 by

paying Rs.5,000/- (rupees five thousand) only per month to the Opposite Party No.1-wife towards her maintenance.

6. Urgent certified copy of this order be granted as per rules.





                                                             (S. K. Mishra)
Kanhu                                                            Judge







Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack. Date: 19-Sep-2025 18:53:36

 
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