Amar Sahoo vs ) State Of Odisha ..... Opposite Parties
2025 Latest Caselaw 8306 Ori

Orissa High Court

Amar Sahoo vs ) State Of Odisha ..... Opposite Parties on 16 September, 2025

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         CRLMC No.2144 of 2025
                        Amar Sahoo                .....             Petitioner
                                                                       Represented By Adv. -
                                                                       Mr. Ashok Kumar Behera
                                                           -versus-
                        1) State of Odisha                     .....              Opposite Parties
                        2) Sukadev Sahoo                               Represented By Adv. -

                                                                       Mr. U.R. Jena, AGA

                                                                       M/s. Debasis Tripathy
                                                                       M.Panigrahi R.K.Sarangi
                                                                       A.Dash

                                                                       (For O.P. No.2)

                                              CORAM:
                         THE HON'BLE MR. JUSTICE ADITYA KUMAR MOHAPATRA

                                                          ORDER

16.09.2025 Order No. CRLMC No.2144 of 2025 & I.A. No.1440 of 2025

03. 1. This matter is taken up through Hybrid Arrangement (Virtual/ Physical Mode).

2. On the request of the learned counsel appearing for the Opposite Party No.2, list this matter in the week commencing 8th October, 2025.

3. As an interim measure, it is directed that learned trial court shall proceed with the matter, however, he shall not deliver the judgment without leave of this Court.

( Aditya Kumar Mohapatra)

Debasis