Monday, 11, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Madhusudan Sethi & Another vs State Of Orissa .... Opp. Party
2025 Latest Caselaw 8183 Ori

Citation : 2025 Latest Caselaw 8183 Ori
Judgement Date : 12 September, 2025

Orissa High Court

Madhusudan Sethi & Another vs State Of Orissa .... Opp. Party on 12 September, 2025

                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                   CRLREV No. 344 of 2001

                 Madhusudan Sethi & another               ....              Petitioners
                                                                   Represented by -
                                               Mr. Ramesh Kumar Sahoo, Advocate
                                               on behalf of Mr. J.R. Dash, Advocate

                                              -Versus-

                 State of Orissa                          ....             Opp. Party
                                                                   Represented by -
                                                             Mr. Debaraj Mohanty,
                                                          Additional Govt. Advocate

                                    CORAM:
                  HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
                                            ORDER
Order No.                                  12.09.2025

  12.       1.     This Revision Petition is of July, 2001. The impugned judgment

convicting the Petitioners was upheld by the appellate court.

2. The Petitioners are enjoying suspension of the sentence as well as fine imposed against them since the order passed by this Court on 17.07.2001.

3. Mr. R.K. Sahoo, learned counsel appearing for the Petitioners prays for an adjournment of the matter today. This matter relates to misappropriation of public money.

4. List this Revision on the next available Bench after the ensuing Durga Puja Holidays for hearing, as prayed for by Mr. Sahoo, learned counsel for the Petitioners.

5. The interim order passed earlier dated 17.07.2001 shall continue till the next date.

( Manash Ranjan Pathak ) Judge

S.K. Parida

Designation: ADR-cum-Addl. Principal Secretary

Location: ORISSA HIGH COURT, CUTTACK Date: 12-Sep-2025 19:59:18

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter