The Manager Legal vs Surekha Sahu & Ors
2025 Latest Caselaw 7858 Ori

Orissa High Court

The Manager Legal vs Surekha Sahu & Ors on 3 September, 2025

Author: Sanjeeb K. Panigrahi

Bench: Sanjeeb K. Panigrahi

                                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                               FAO No.281 of 2024

                                             The Manager Legal, SBI          ....                Appellant(s)
                                             General Insurance Co. Ltd.
                                             Bhubaneswar
                                                                                         Mr. Sk. Ruplal, Adv.
                                                                       -versus-
                                             Surekha Sahu & Ors.            ....           Respondent (s)
                                                                          Mr. Pradeep Kumar Mishra, Adv.

                                                      CORAM:
                                                      HON'BLE DR. JUSTICE SANJEEB K. PANIGRAHI

                                                                       ORDER

                                     Order                            03.09.2025
                                     No.

11. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/order is reserved.

3. Interim order, if any, passed earlier shall continue till

pronouncement of the judgment/ order.

(Dr. Sanjeeb K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa