Nishakar Das vs ) State Of Odisha ..... Opposite Parties
2025 Latest Caselaw 7807 Ori

Orissa High Court

Nishakar Das vs ) State Of Odisha ..... Opposite Parties on 2 September, 2025

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  WP(C) No.22969 of 2025
                                  Nishakar Das                 .....       Petitioner
                                                                                        Represented By Adv. -
                                                                                        Gopal Prasad Jena

                                                                     -versus-
                                  1) State Of Odisha                            .....       Opposite Parties
                                  2) The Collector, Balasore                            Represented By Adv. -
                                  3) The Inspector General Registration,
                                  Cuttack                                               Mr. G. Mohanty, SC
                                  4) The Dist. Register Balasore
                                  5) The Sub Register, Khaira

                                                              CORAM:
                                                MR. JUSTICE ANANDA CHANDRA BEHERA

                                                                    ORDER

02.09.2025 Order No.

1. 1. This matter is taken up through hybrid mode.

2. Hearing completed.

3. Judgment stands reserved.

( ANANDA CHANDRA BEHERA) Judge

Rati Ranjan

Location: High Court of Orissa,