Laxmipriya Rautray vs State Of Odisha & Others .... Opp. ...
2025 Latest Caselaw 9926 Ori

Orissa High Court

Laxmipriya Rautray vs State Of Odisha & Others .... Opp. ... on 12 November, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        W.P.(C) No.19711 of 2023

                             Laxmipriya Rautray                                ....             Petitioner
                                                                                          Represented by

                                                                            Mr. B. Mansingh, Advocate

                                                                 -Versus-
                             State of Odisha & Others                           ....       Opp. Parties
                                                                                    Mr. S.N. Patnaik,
                                                                     Additional Government Advocate
                                                             Mr. S. Mohanty, Advocate (For O.P. No.5)
                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA

                                                                   ORDER

12.11.2025 Order No.

07. 1. This matter is taken up through hybrid mode. . 2. Hearing is concluded and judgment is reserved.

(Sashikanta Mishra) Judge Puspanjali

Designation: Junior Stenographer

Location: High Court of Orissa, Cuttack. Date: 13-Nov-2025 14:31:38