Rukman Meher vs State Of Odisha (Vig.) .... Opp. Party
2025 Latest Caselaw 9922 Ori

Orissa High Court

Rukman Meher vs State Of Odisha (Vig.) .... Opp. Party on 12 November, 2025

Author: Chittaranjan Dash

Bench: Chittaranjan Dash

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                          CRLREV No. 866 of 2025

                                           Rukman Meher                        ....        Petitioners
                                                                         Mr. H.S. Mishra, Advocate

                                                                    -versus-
                                           State of Odisha (Vig.)              ....        Opp. Party
                                                                               Mr. Sangram Das, S.C.
                                                                                         (Vigilance)


                                                CORAM:
                              THE HON'BLE MR. JUSTICE CHITTARANJAN DASH
                                                                     ORDER

         Order No.                                                  12.11.2025

               01.                    1.       Hearing is concluded. Order/Judgment is reserved.



                                                                               (Chittaranjan Dash)
                                                                                     Judge




       Sarbani

Designation: Junior Stenographer

Location: HIGH COURT OF ORISSA, CUTTACK Date: 13-Nov-2025 17:46:48