Pragyan Pritish Mishra vs Sankar @ Sankarsan Behera And .... Opp. ...
2025 Latest Caselaw 9914 Ori

Orissa High Court

Pragyan Pritish Mishra vs Sankar @ Sankarsan Behera And .... Opp. ... on 12 November, 2025

Bench: K.R. Mohapatra, Savitri Ratho

Signature Not Verified
Digitally Signed
Signed by: MADHUSMITA SAHOO
Designation: Senior Stenographer
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 13-Nov-2025 15:46:48




                                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                                  W.P.(C) No. 31735 OF 2025
                                               Pragyan Pritish Mishra                    ....         Petitioner
                                                                        Mr. Manoj Kumar Mohanty, Advocate

                                                                           -versus-
                                               Sankar @ Sankarsan Behera and             ....      Opp. Parties
                                               another


                                                    CORAM:
                                                    JUSTICE K.R. MOHAPATRA
                                                    JUSTICE SAVITRI RATHO
                                                                      ORDER

                       Order No.                                     12.11.2025

                           1.             1.      This matter is taken up through hybrid mode.
                                          2.      Issue notice.

3. Requisites for issuance of notice to the Opposite Parties by Speed Post with A.D. shall be filed by 14th November, 2025.

4. Put up this matter on 16th February, 2026 along with tracking report of the Postal Department.

(K.R. Mohapatra) Judge

(Savitri Ratho) Judge

1. Issue notice as above.

2. Accept one set of process fee.

Designation: Senior Stenographer

Location: High Court of Orissa, Cuttack Date: 13-Nov-2025 15:46:48

3. As an interim measure, it is directed that there shall be stay operation of the judgment dated 16th October, 2025 (Annexure-4) passed by learned District Judge, Angul in L.A. Case No.1 of 2021 till the next date.

Urgent certified copy of this order be granted on proper application.

                                                                           (K.R. Mohapatra)
                                                                                Judge


                                                                            (Savitri Ratho)
              ms                                                                 Judge