Manash Nayak vs State Of Odisha
2025 Latest Caselaw 9824 Ori

Orissa High Court

Manash Nayak vs State Of Odisha on 10 November, 2025

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                IN THE HIGH COURT OF ORISSA AT CUTTACK
                           CRLA No.1186 of 2025
            Manash Nayak               .....        Appellant
                                                             Represented By Adv. -
                                                             Rohit Ranjan Ray

                                           -versus-
            State Of Odisha                      .....                 Respondent
                                                            Represented By Adv. -

                                                            Mr. S.K.Parhi, ASC

                                 CORAM:
                  MR. JUSTICE ADITYA KUMAR MOHAPATRA

                                          ORDER

10.11.2025

Order No.

03. I.A. No.2798 of 2025

1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard learned counsel for the Appellant as well as learned counsel for the State.

3. This I.A. has been filed by the Appellant-Petitioner seeking condonation of delay.

4. On perusal of the Stamp Report it appears that there is a delay of 4 days in preferring the appeal before this Court.

5. Learned counsel for the Petitioner-Appellant submitted that since the date of judgment, the Petitioner is in custody. He further contended that since the Petitioner-Appellant is in custody, he could not arrange funds to engage a counsel to prefer the appeal within the period of

limitation.

6. Learned counsel for the State objected to the condonation of delay.

7. Considering the submissions made by the learned counsels appearing for the parties, the delay of 4 days in filing the appeal is hereby condoned.

8. Accordingly, the I.A. stands allowed.

9. List this Appeal next week for admission.

( A.K. Mohapatra) Judge

Sisir

Designation: Personal Assistant