Jindal Steel Ltd vs State Of Odisha & Ors. .... Opposite ...
2025 Latest Caselaw 9815 Ori

Orissa High Court

Jindal Steel Ltd vs State Of Odisha & Ors. .... Opposite ... on 10 November, 2025

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                         W.P.(C) No.29897 of 2025

                                          Jindal Steel Ltd.            ....              Petitioner(s)
                                                                             Mr. Gopal Jain, Sr. Adv.
                                                                                along with associates
                                                                     Mr. Satya Smruti Mohanty, Adv.

                                                                 -versus-
                                          State of Odisha & Ors.      ....           Opposite Party(s)
                                                                            Mr. Debashish Nayak, AGA
                                                                            Mr. Lalitendu Mishra, Adv.
                                                                             for the proposed Intervenor

                                                CORAM:
                                                HON'BLE DR.JUSTICE SANJEEB K PANIGRAHI

                                  Order                             ORDER
                                  No.                              10.11.2025

03. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the respective parties.

3. Hearing is concluded. Judgment/order is reserved.

4. Interim order, if any, passed earlier shall continue till

pronouncement of the judgment/order.

(Dr. Sanjeeb K Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 11-Nov-2025 19:23:22