Himasu Sekhar Sahu & vs State Of Odisha & Ors. .... Opposite ...
2025 Latest Caselaw 9765 Ori

Orissa High Court

Himasu Sekhar Sahu & vs State Of Odisha & Ors. .... Opposite ... on 7 November, 2025

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

                IN THE HIGH COURT OF ORISSA AT CUTTACK

                 W.P.(C) Nos.16249, 16671, 17122, 17132,
                       17986 & 18084 of 2025


      Himasu Sekhar Sahu &            ....                      Petitioners
      Ors.
                                            Mr. S. Palit, Sr. Adv. along with
                                                     Mr.P. Dash, Advocate
                                 -versus-

      State of Odisha & Ors.          ....              Opposite Parties
                                                   Mr. M.R. Mohanty, AGA
                                              Mr.A. Behera, Adv. for O.P.3
                                             Mr.G. Mishra, Sr. Advocate for
                                                                Interveners

                             CORAM:
                 JUSTICE BIRAJA PRASANNA SATAPATHY
                                 ORDER

07.11.2025 Order No.

02. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.

2. Heard learned counsel appearing for the Parties.

3. It is contended that the issue involved in the present batch of Writ Petitions are covered by the judgment passed by this Court on 15.10.2025 in W.P.(C) No.12381 of 2025 & batch.

4. In view of the same, the present batch of Writ Petitions are disposed of in the light of the judgment dtd. 15.10.2025 passed in W.P.(C) No.12381 of 2025 & batch.

5. Accordingly, all the Writ Petitions stand disposed of.

// 2 //

6. Photocopy of the order be placed in other connected cases.

(Biraja Prasanna Satapathy) Judge

Subrat

Location: HIGH COURT OF ORISSA, CUTTACK