Somanath Janka vs State Of Orissa
2025 Latest Caselaw 10600 Ori

Orissa High Court

Somanath Janka vs State Of Orissa on 28 November, 2025

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     CRLA No.507 of 2025
                     Somanath Janka              .....       Appellant
                                                                        Represented By Adv. -
                                                                        Ramesh Maharana

                                                         -versus-
                     State Of Orissa                           .....              Respondent
                                                                       Represented By Adv. -
                                                                       Rasmi Ranjan Nayak,
                                                                       Adhir Kumar Mohanty
                                                                       (for Victim)

                                                                       Smt. S. Nayak, ASC

                                           CORAM:
                             THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                         MOHAPATRA

                                                         ORDER

28.11.2025 Order No.

06. 1. This matter is taken up through Hybrid mode.

2. Heard the learned counsel for the Appellant as well as learned counsel for the Victim and learned counsel for the State.

3. The matter is listed today for further clarification on certain aspects of the matter.

4. Hearing concluded and order/judgment is reserved.

( Aditya Kumar Mohapatra ) Judge

S.K. Rout

Digitally Signed Page 1 of 1.

Location: High Court of Orissa, Cuttack Date: 01-Dec-2025 10:36:40