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Dhaneswar Das & Ors vs State Of Odisha & Ors .... Opposite ...
2025 Latest Caselaw 10492 Ori

Citation : 2025 Latest Caselaw 10492 Ori
Judgement Date : 26 November, 2025

Orissa High Court

Dhaneswar Das & Ors vs State Of Odisha & Ors .... Opposite ... on 26 November, 2025

Author: Sashikanta Mishra
Bench: Sashikanta Mishra
                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                             W.P.(C). No. 32208 of 2023


            Dhaneswar Das & Ors                  ....                   Petitioners
                                                               Represented by
                                                                Mr. J.K.Rath,
                                                     Senior Advocate with Mr.
                                                        B.Satapathy, Advocate


                                            -Versus -
            State of Odisha & Ors                 ....            Opposite Parties
                                                                 Represented by
                                                                Mr. S.N.Pattnaik,
                                                          Additional Government
                                                                        Advocate
                        CORAM:
                          JUSTICE SASHIKANTA MISHRA
                                        ORDER_
                                        26.11.2025

Order No.
   25.               W.P.(C). Nos. 32208, 27325, 30969,30974,30977,31468,
                     31471,31476,32199,32201,32205, 33078 of 2023 and
                     25894 of 2024
              1.

These matters are taken up through hybrid mode.

2. Learned counsel for the petitioners files written note along with citations. The same be kept on record. Two other Memos have also been filed in the connected cases to accept the written note of submissions and citations filed today for other cases also. Since hearing has already been concluded, the matter is closed and judgment is reserved.

1|Page

3. Interim order passed earlier shall continue till pronouncement of the judgment.

(Sashikanta Mishra) Judge

Deepak

Date: 26-Nov-2025 16:48:34 2|Page

 
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