Lilima Dash vs State Of Odisha (Vig.) .... Opp. Party
2025 Latest Caselaw 10381 Ori

Orissa High Court

Lilima Dash vs State Of Odisha (Vig.) .... Opp. Party on 24 November, 2025

Author: Chittaranjan Dash

Bench: Chittaranjan Dash

                                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                                CRLREV No. 172 of 2025

                                                 Lilima Dash                         ....            Petitioner
                                                                              Mr. Sk. Zafarulla, Advocate

                                                                          -versus-
                                                 State of Odisha (Vig.)              ....        Opp. Party
                                                                                     Mr. Sangram Das, S.C.
                                                                                               (Vigilance)


                                                            CORAM:
                                          THE HON'BLE MR. JUSTICE CHITTARANJAN DASH
                                                                           ORDER

                Order No.                                                 24.11.2025

                        11.                 1.       Hearing is concluded. Order/Judgment is reserved.



                                                                                     (Chittaranjan Dash)
                                                                                           Judge




             Sarbani

Designation: Junior Stenographer

Location: HIGH COURT OF ORISSA, CUTTACK Date: 25-Nov-2025 11:40:59