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Jitendra Nath Patnaik vs State Of Odisha(Vigilance ) ..... ...
2025 Latest Caselaw 10349 Ori

Citation : 2025 Latest Caselaw 10349 Ori
Judgement Date : 24 November, 2025

Orissa High Court

Jitendra Nath Patnaik vs State Of Odisha(Vigilance ) ..... ... on 24 November, 2025

Author: Aditya Kumar Mohapatra
Bench: Aditya Kumar Mohapatra
                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             CRLMC No.4423 of 2024
                        Jitendra Nath Patnaik            .....      Petitioner
                                                                            Represented By Adv. -
                                                                            Mr. Asok Mohanty,
                                                                            Senior Advocate along
                                                                            with Mr. Umesh Chandra
                                                                            Patnaik

                                                         -versus-
                        State Of Odisha(Vigilance )                 .....            Opposite Party
                                                                            Represented By Adv. -

                                                                            Mr. N. Moharana,
                                                                            Standing Counsel for the
                                                                            Vigilance Department

                                              CORAM:
                         THE HON'BLE MR. JUSTICE ADITYA KUMAR MOHAPATRA

                                                        ORDER

24.11.2025 Order No.

07. 1. This matter is taken up through Hybrid Arrangement (Virtual/ Physical Mode).

2. This case was reserved for order/judgment, but to seek some clarification, it has been listed under the heading "To be Mentioned".

3. Heard the learned counsel for the parties further.

4. As agreed by the learned counsel for the parties, list this case 26th November, 2025 under the heading "To be Mentioned".

( A.K. Mohapatra ) Judge SignatureDebasis Not Verified Digitally Signed Signed by: DEBASIS AECH Reason: Authentication Location: ORISSA HIGH COURT Date: 25-Nov-2025 15:53:16

 
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