Bidyabharati Panda vs State Of Odisha ..... Opposite Party
2025 Latest Caselaw 10208 Ori

Orissa High Court

Bidyabharati Panda vs State Of Odisha ..... Opposite Party on 19 November, 2025

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           CRLMC No.1088 of 2024
                        Bidyabharati Panda            .....         Petitioner
                                                                              Represented By Adv. -

                                                                              Mr. Bishnu Prasad Pradhan

                                                            -versus-
                        State of Odisha                           .....                 Opposite Party
                                                                              Represented By Adv. -

                                                                              Mr. U.R. Jena, AGA

                                                                              Mr. Subir Palit, Senior
                                                                              Advocate assisted by Rakesh
                                                                              Behera, Advocate

                                                                              (For Informant)

                                             CORAM:
                        THE HOBN'BLE MR. JUSTICE ADITYA KUMAR MOHAPATRA

                                                           ORDER

19.11.2025 Order No.

16. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard the learned counsel for the parties.

3. Hearing concluded and order/judgment is reserved.

4. Written note of submission, if any, be filed by 21st November, 2025.

( A.K. Mohapatra) Judge

Debasis